(1.) The matter is taken up virtually.
(2.) Heard Mr. Vinay Kumar, learned Counsel for the writ applicant and Mr. Suyash Pant, learned Standing Counsel for the State.
(3.) In this case, the petitioner has prayed the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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