SHUBHAM SACHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) Mr. Abhijay Negi, learned counsel for the petitioners.

(2.) Mr. N.S. Pundir, learned counsel for the respondent.

(3.) Petitioners participated in a selection for appointment to the post of Civil Judge (Junior Division). Petitioners have been declared unsuccessful in the preliminary examination by the respondent.