(1.) Mr. Kartikey Hari Gupta, Advocate with Ms. Irum Zeba, Advocate for the petitioner.
(2.) Mr. Pradeep Hariya, Standing Counsel for the State of Uttarakhand.
(3.) Mr. Bhupendra Singh Bisht, Advocate for respondent no. 5.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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