(1.) The matter is taken up through Virtual hearing.
(2.) Heard Mr. D. C. S. Rawat, learned Counsel for the writ applicant and Mr. T. S. Phartyal, learned Additional Chief Standing Counsel for the State.
(3.) In this case, the petitioner has prayed the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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