(1.) The present revision is preferred against the followings:-
(2.) In this revision, the revisionist has not been appearing. In fact, on the last two dates, none appeared for the revisionist. Today, none is present on behalf of the State also.
(3.) Today, when none was present for the State, the Court requested Mr G.S. Sandhu, the Government Advocate, as to whether, any Government Advocate has been appointed to assist the Court? According to him, he has allotted the cases to the Additional Government Advocates, but, despite it, none is present on behalf of the State.