JAFAR ALI Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Applicant Jafar Ali is in judicial custody in FIR No.154 of 2022, under Ss. 147, 307, 34 and 452 IPC, Police Station Gadarpur, District- Udham Singh Nagar. He has sought his release on bail.

(2.) Heard learned counsel for the parties and perused the record.

(3.) According to the FIR, on 30/7/2022, at 8:00 PM, the applicant along with the co-accused entered into the house of the informants and fired him, due to which, Aizan and Tabasum B sustained injuries of pallets.