(1.) Heard learned counsel for the parties.
(2.) In this writ petition, the petitioner has prayed for the following relief:-
(3.) It is not disputed that petitioner was granted GST registration No. 05ALTTG7344PIZD which was cancelled by the learned Assistant Commissioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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