LAWS(UTN)-2022-9-56

LIYAKAT HUSSAIN Vs. STATE OF UTTARAKHAND

Decided On September 14, 2022
LIYAKAT HUSSAIN Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) Ms. Nidhi Thapa, Advocate for the applicants.

(2.) Mr. V.S. Rathore, AGA for the State of Uttarakhand.

(3.) Mr. Shariq Khurshid, Advocate for respondent No. 2, 3 and 4.