DIPTY SINGH Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) Petitioner served as Head Constable in Civil Police and retired on 31/12/2021. According to the petitioner, persons, junior to him were promoted, but, petitioner's claim for promotion has not been considered.

(3.) By means of this writ petition, petitioner has sought following relief:-