ROHIT RATHOR Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Applicant Rohit Rathor alias Billu is in judicial custody in FIR No.625 of 2020, under Ss. 302, 120-B IPC, Police Station Rudrapur, District Udham Singh Nagar. He has sought his release on bail.

(2.) Heard learned counsel for the parties and perused the record.

(3.) On 12/10/2020, the deceased Prakash Dhami was shot dead at his resident. In fact, according to the FIR, five persons reached in the house of Prakash Dhami on that date, they inquired about him. As soon as he appeared, he was shot at. It was witnessed by his mother Janki Devi, brother Manoj Dhami and one Ashish Yadav.