LAWS(UTN)-2022-1-17

BHAJAN SINGH Vs. DINESH CHANDRA GURANI

Decided On January 07, 2022
BHAJAN SINGH Appellant
V/S
Dinesh Chandra Gurani Respondents

JUDGEMENT

(1.) Mr. Mani Kumar, learned counsel for the petitioner.

(2.) Mr. B.D. Upadhayay, learned Senior Counsel assisted by Mr. Alok Mahra, learned counsel for the petitioner.

(3.) Heard learned counsel for the parties.