LAWS(UTN)-2012-3-97

RAJ PAL, S/O. LATE SHRI SAMEY SINGH AND SMT. RASHMI @ RESHMA W/O. SHRI RAJ PAL SINGH BOTH R/O. VILLAGE IDRESHPUR POLICE STATION KHANPUR, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND

Decided On March 22, 2012
Raj Pal, S/O. Late Shri Samey Singh And Smt. Rashmi @ Reshma W/O. Shri Raj Pal Singh Both R/O. Village Idreshpur Police Station Khanpur, District Hardwar Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MR . Rajendra Singh and Mr. Parikshit Saini, Advocates, present for the applicants. Mr. M.A. Khan, Brief Holder, present for the State.

(2.) COUNTER affidavit has been filed on behalf of the State. Same be taken on record.

(3.) HEARD learned counsel for the parties.