(1.) Sri Bharat Ji Agrawal, senior advocate assisted by S.K. Posti, learned counsel for the petitioner. Sri A.S. Singh, Rawat, Additional Advocate-General present for the State/respondents.
(2.) Heard.
(3.) By means of this writ petition, the petitioner has sought following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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