LAWS(UTN)-2012-9-118

BACHAN SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS

Decided On September 28, 2012
BACHAN SINGH Appellant
V/S
Punjab National Bank and Others Respondents

JUDGEMENT

(1.) MR . Karan Anand, Counsel, for the petitioner. Mr. S. K. Jain, Senior Counsel, assisted by Mr. B.S. Thind, Counsel, for respondent no. 1.

(2.) MR . Paresh Tripathi, Additional Chief Standing Counsel, for the State of Uttarakhand.

(3.) LEARNED senior counsel Mr. S. K. Jain appearing for respondent no. 1 seeks two weeks' time to file counter affidavit.