(1.) HEARD .
(2.) LEANED counsel for the petitioner seeks permission to array State of Uttarakhand through Secretary, Fisheries as respondent No. 3.
(3.) PERMISSION is granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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