GYANENDRA KUMAR AGRAWAL Vs. DINESH KUMRA

JUDGEMENT

(1.) HEARD Mr. Atul Bansal, Advocate for the petitioner and Mr. S. K. Jain, Senior Advocate assisted by Mr. B. S. Thind, Advocate for the respondents.

(2.) THE petitioner had filed a writ petition being Writ Petition (M/S) No. 7078 of 2001 before this Court with the following prayers:-

(3.) FINALLY the writ petition was disposed of by this Court on 19.12.2011 with certain direction to the parties to maintain the "status quo" till the representation of either party before the concerned authority is decided.