LAWS(UTN)-2012-11-43

ORIENTAL INSURANCE CO. LIMITED Vs. GHANSHYAM AWASTHI

Decided On November 01, 2012
ORIENTAL INSURANCE CO. LIMITED Appellant
V/S
Ghanshyam Awasthi Respondents

JUDGEMENT

(1.) Stay Application No. 11707 of 2012.

(2.) HEARD learned counsel for the appellant. Admit the appeal.

(3.) SUMMON the lower Court Record.