(1.) SRI Arvind Vashisth and Smt. Monika Pant, Advocates for the petitioner.
(2.) SRI Ravi Joshi, Advocate for the respondent.
(3.) PETITIONER has preferred this petition challenging the order dated 5.3.2012, passed by Principal Judge, Family Court, Dehraadun, whereby the amendment application (Paper No. 58 -A), moved by the petitioner, under Order 6 Rule 17 r/w Section 151 of the Code of Civil Procedure (CPC), has been rejected.