LAWS(UTN)-2012-3-80

M/S LALKUAN STONE CRUSHERS LTD. HEAD OFFICE RAMPUR ROAD, RUDRAPUR DISTRICT U.S. NAGAR Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, FINANCE GOVT. OF UTTARAKHAND, DEHRADUN AND OTHERS

Decided On March 22, 2012
M/S Lalkuan Stone Crushers Ltd. Head Office Rampur Road, Rudrapur District U.S. Nagar Appellant
V/S
State Of Uttarakhand Through Principal Secretary, Finance Govt. Of Uttarakhand, Dehradun And Others Respondents

JUDGEMENT

(1.) Delay Condonation Application No. 1560 of 2012

(2.) CONSIDERING the facts and circumstances of the case, we allow the application for delay in preferring the revision.