(1.) HEARD.
(2.) THIS revision is directed against order dated 14.02.2012, passed by Special Judge, Anti Corruption (C.B.I) at Dehradun in Case No. 03 of 2003, CBI vs. Chandra Dutt and others, whereby said court has rejected the application of the revisionist under section 311 of Cr.P.C.
(3.) ACCORDINGLY, the revision is dismissed summarily. (Stay Application No. 245 of 2012 stands disposed of).