LAWS(UTN)-2012-10-27

KAILASHANAND MISSION TRUST Vs. STATE OF UTTARAKHAND

Decided On October 10, 2012
Kailashanand Mission Trust Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) SRI Arvind Vashist, Advocate for the plaintiffs/petitioners.

(2.) SRI A.S. Rawat, Addl. Advocate General, along with Sri A.K. Bansal, Standing Counsel on behalf of State/respondents.

(3.) SRI Manoj Tewari, Senior Advocate along with Sri Sudhir Kumar, Advocate on behalf of the intervener.