PRASHANT PANT Vs. STATE

JUDGEMENT

(1.) THESE eleven review petitions are directed against the same judgment and order dated 23.07.2007, passed by this Court in Writ Petition No. 1684 of 2006 (S/S) and other connected writ petitions.

(2.) HEARD learned counsel for the parties.

(3.) ACCORDINGLY, all the eleven review applications are hereby dismissed.