LAWS(UTN)-2012-4-83

M/S CORBETT ELECTRONICS, GHAS MANDI, RAMNAGAR, DISTRICT NAINITAL THROUGH ITS PROPRIETOR SRI RASHID KHAN Vs. PUNJAB NATIONAL BANK, KASHIPUR THROUGH ITS CHIEF MANAGER AND PUNJAB NATIONAL BANK, BRANCH OFFICE, RAMNAGAR, DISTRICT NAINITAL

Decided On April 04, 2012
M/S Corbett Electronics, Ghas Mandi, Ramnagar, District Nainital Through Its Proprietor Sri Rashid Khan Appellant
V/S
Punjab National Bank, Kashipur Through Its Chief Manager And Punjab National Bank, Branch Office, Ramnagar, District Nainital Respondents

JUDGEMENT

(1.) Stay Application No. 2903 of 2012

(2.) HEARD learned counsel for the parties. By means of this writ petition, the petitioner has sought the following relief: -

(3.) TO award cost of the writ petition to the petitioner.