(1.) HEARD the learned counsel for the applicant and the learned A.G.A.
(2.) APPLICANT accused was not named in the FIR which was lodged on 27.10.2001. His name was brought to light after about 70 days when an information in writing was given on 18.1.2002. There is no direct evidence.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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