(1.) HEARD the learned counsel for the applicant and the learned A. G.A.
(2.) THE applicant was involved in four criminal cases in which he has been enlarged on bail.
(3.) IT is a fit case for bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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