(1.) HEARD learned counsel for the applicant and the learned A.G.A.
(2.) IT has been conceded by the learned AGA that the mother-in-law Smt. Surjeet Kaur has been admitted to bail by the Additional Sessions Judge. The petitioner is the father-in-law.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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