(1.) HEARD the Learned Counsel for the applicant and the learned A.G.A.
(2.) ACCORDING to the prosecution, 35 kg. of poppy straw has been recovered from the possession of the applicant -accused.
(3.) UNDER the circumstances, let the applicant Smt. Padma Mishra, wife of Sri Krishna Chandra Mishra, R/o 295, Near Kalyan Ashram, Gandhi Gram, P.S. Kotwali, District Dehradun be released on bail in Case Crime No. 60 of 2002, under Section 8/15 of N.D.P.S. Act, P.S. Kotwali, District Dehradun on her executing a personal bond and adequate sureties to the satisfaction of the Sessions Judge/Spe -