(1.) The learned counsel for the petitioner seeks the permission of this Court to withdraw the present writ petition.
(2.) The permission sought for by the learned counsel for the petitioner is, hereby, granted.
(3.) Accordingly, the present Writ Petition is, hereby, dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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