(1.) Mr. Prem Kaushal, the learned counsel for the appellant, seeks the liberty to withdraw the present appeal.
(2.) Therefore, the appeal is, hereby, dismissed as withdrawn.
(3.) No order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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