(1.) Petitioner took two loans from Uttarakhand Gramin Bank in the year 2014, namely, Kisan Credit Card of Rs. 4,62,000/- and Agricultural Term Loan of Rs. 10,00,000/-. Since he defaulted in repayment of the loan, therefore recovery certificate was issued by the Bank against him.
(2.) In the present writ petition, petitioner has challenged the recovery citation dated 01.10.2020 issued by Tehsildar, Bazpur, whereby he has been called upon to pay Rs. 18,73,779/- + interest and other expenses.
(3.) Learned counsel for the petitioner submits that petitioner is ready and willing to repay the loan; but, some reasonable time be given to him for the purpose.