RAJ KUMAR AGGARWAL Vs. KOMAL SINGH RAWAT

JUDGEMENT

(1.) WPCRL No. 742 of 2016 filed by the petitioner was disposed of vide order dtd. 28/11/2016. Operative portion of the said order is reproduced below:-

(2.) Alleging non-compliance of the said order, this contempt petition has been filed by the petitioner.

(3.) A response affidavit has been filed by Komal Singh Rawat, Sub-Inspector, Police Station Clementown, District Dehradun. Para 6 to 8 of the said affidavit are reproduced below: