LAWS(UTN)-2011-12-127

FURKAN S/O AMEER R/O VILLAGE BEDPUR POLICE STATION BHAGWANPUR DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND

Decided On December 28, 2011
Furkan S/O Ameer R/O Village Bedpur Police Station Bhagwanpur District Hardwar Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MR . S.K. Aggarwal, Senior Advocate, assisted by Ms. Charanjeet Kaur, Advocate, present for the applicant.

(2.) MR . B.S. Parihar, Brief Holder, present for the State.

(3.) COUNTER affidavits have been filed on behalf of the State, and on behalf of the complainant.