LAWS(UTN)-2011-9-137

RABIYA BEGUM, W/O. LATE BADRUL HASAIN AND KHURSHED ANWAR, S/O. LATE BADRUL HASAIN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,

Decided On September 21, 2011

Rabiya Begum, W/O. Late Badrul Hasain And Khurshed Anwar, S/O. Late Badrul Hasain Appellant

V/S

State Of Uttarakhand Through Secretary Home, Respondents

Referred Judgements :-

MADHUMILAN SYNTEX LTD VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) THIS is delay condonation application No. 1115 of 2011, for condonation of delay in filing restoration application MCRC No. 697 of 2011.

(2.) HEARD and perused the affidavit.

(3.) ALSO heard on restoration application MCRC No. 697 of 2011, and perused the affidavit.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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