LAWS(UTN)-2011-2-70

BHAGWAN LAL @ KUNDI S/O SHRI KRIPA LAL AND KRIPA LAL, S/O LATE SHRI NATHI LAL Vs. STATE OF UTTARAKHAND THROUGH DISTRICT MAGISTRATE

Decided On February 15, 2011
Bhagwan Lal @ Kundi S/O Shri Kripa Lal And Kripa Lal, S/O Late Shri Nathi Lal Appellant
V/S
State Of Uttarakhand Through District Magistrate Respondents

JUDGEMENT

(1.) SHRI Sandeep Kothari, Advocate, present for the applicants.

(2.) SHRI M.A. Khan, Brief Holder, present for the State.

(3.) HEARD learned Counsel for the parties.