COMMITTEE OF MANAGEMENT, B.D. INTER COLLEGE THROUGH ITS MANAGER, SATYA KUMAR TYAGI S/O CHAUDHARY MEHAR CHAND Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, SCHOOL EDUCATION AND ORS.

JUDGEMENT

(1.) ADMIT .

(2.) WITH consent of the parties, the appeal is taken up for final hearing.

(3.) APPOINTMENT of authorized controller over the institution led to filing of a writ petition which has been dismissed by the judgment under appeal and hence the erstwhile Committee of Management is before us in this appeal.