(1.) THIS is delay condonation application no.1964 of 2010 for condoning the delay in filing the counter affidavit.
(2.) APPLICATION is allowed. Delay is condoned.
(3.) COUNTER affidavit filed on behalf of the respondent No.5 be taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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