LAWS(UTN)-2011-11-49

MOHD. SALEEM S/O. ABDUL HASAN R/O. VILLAGE AMBUWALA P.S. PATHARI DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND

Decided On November 01, 2011
Mohd. Saleem S/O. Abdul Hasan R/O. Village Ambuwala P.S. Pathari District Hardwar Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) HEARD .

(2.) APPLICANT - Mohd. Saleem, who is in jail in connection with Crime No. 378 of 2010, relating to offence punishable under of I.P.C, Police Station Ranipur, District Hardwar, has sought his release on bail.

(3.) IN the above circumstances, without expressing any opinion as to final merits of the case, this Court is of the view that the applicant deserves bail.