HARPREET SINGH SANDHU S/O SRI MAHENDRA SINGH SANDHU Vs. OREX AUTO INFRASTRUCTURE SERVICES LTD. THROUGH UMESH TYAGI, BRANCH MANAGER, OREX AUTO INFRASTRUCTURE SERVICES LTD.

JUDGEMENT

(1.) MR . Sharad Sharma, Sr. Advocate assisted by Mr. J.S. Bisht, Advocate, present for the Petitioner.

(2.) HEARD .

(3.) IT is pleaded on behalf of the Petitioner that the dispute between the parties was referred to the arbitration and after considering the matter, arbitrator has given its decision.