GOPAL SINGH Vs. STATE OF U P

JUDGEMENT

(1.) HEARD Sri Pradeep Hairiya, Learned Counsel for the petitioners and Sri N. P. Sah, learned Standing Counsel for the respondents.

(2.) DURING the pendency of the writ petition, petitioner no. 1 moved a withdrawal application and therefore as far as petitioner no. 1 is concerned writ petition by petitioner no. 1 stands dismissed. This order is being passed in respect of writ petitioner nos. 2 and 3 only