LAWS(UTN)-2011-2-73

NASEEM S/O SAGEER Vs. STATE OF UTTARAKHAND

Decided On February 15, 2011
Naseem S/O Sageer Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) SHRI B.S Parihar, Advocate, present for the applicant.

(2.) SHRI Nandan Arya, A.G.A., present for the State.

(3.) HEARD learned Counsel for the parties.