(1.) Heard Mr. V.P. Bahuguna, Advocate for the Petitioner.
(2.) Notices on behalf of Respondent Nos. 1 and 2 have been accepted by Mr. N.P. Sah, Standing Counsel for the State of Uttarakhand.
(3.) Notices may go to Respondent Nos. 3 to 9. Steps to be taken within three days.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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