LAWS(UTN)-2001-1-3

HORI SINGH AND ORS. Vs. GENERAL MANAGER,THE KISAN SAHKARI SUGAR MILLS NADEHI,UDHAM SINGH NAGAR & ANR.

Decided On January 10, 2001

Hori Singh and Ors. Appellant

V/S

General Manager,The Kisan Sahkari Sugar Mills Nadehi,Udham Singh Nagar Respondents

JUDGEMENT

(1.) LEARNED standing counsel prays for and is granted six weeks time to file counter-affidavit.

(2.) LIST after six weeks.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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