(1.) HEARD learned counsel for the applicant as well as learned Government Advocate.
(2.) PERUSED the record of bail application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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