D C NAUTIYAL Vs. STATE OF UTTARANCHAL

JUDGEMENT

(1.) THIS writ petition has been filed by the petitioner challenging the order of suspension. The petitioner has undertaken the work on the directions of the Executive Engineer without opening of the tenders of the contractions, for the same latches the Executive Engineer has also been under suspension, who filed a writ petition before the Division Bench of this Court. The name of the petitioner in that case is Virendra Kumar, Executive Engineer. The said petition has been dismissed. The present petition is also dismissed in terms of the observations made in that petition.