(1.) HEARD learned Counsel for the applicant and the learned Government Advocate.
(2.) IN my opinion the applicant is liable to be released on bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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