(1.) Learned counsel for the petitioner submits that the petition has become infructuous and the same may be dismissed as such.
(2.) His submission is placed on record.
(3.) Ordered as such.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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