SUDESH KUMAR Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) The matter is heard through video conferencing.

(2.) The petitioner, who belongs to an OBC category candidate, after attaining the requisite qualification extended his candidature for being appointed as an Assistant Teacher in a Primary School in the payscale of Rs. 9,300-34,800/- with the grade pay of Rs. 4200/-. After undertaking the process of selection, the petitioner was appointed as a Primary School Teacher on 24.12.2008 and was posted at Government Primary School Mehmoodpur, Block Roorkee, District Haridwar.

(3.) On account of a complaint, which was filed against the petitioner and such other candidates, it was found that the domicile certificate submitted by the petitioner in support of his testimonials for extending his candidature to be considered for selection as Assistant Teacher, was ultimately found to have been fraudulently obtained and on the basis of the said document being held to be fraudulent, as per the SIT report, which was submitted after conducting the enquiry, with regards to the candidates supplying the fraudulent documents for seeking their appointment as Assistant Teacher, Primary School.