UMESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND

Referred Judgements :-

EMPEROR V. BAL GANGADHAR TILAK [REFERRED TO]
E. SIVAKUMAR VS. UNION OF INDIA AND OTHERS [REFERRED TO]
STATE OF BOMBAY VS. RUSY MISTRY [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
KEDAR NATH SINGH VS. STATE OF BIHAR [REFERRED TO]
P SIRAJUDDIN VS. STATE OF MADRAS [REFERRED TO]
GULAM MUSTAFA VS. STATE OF MAHARASHTRA [REFERRED TO]
ROHTAS INDUSTRIES LIMITED VS. ROHTAS INDUSTRIES STAFF UNION [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
CHANDRAPAL SINGH VS. MAHARAJ SINGH [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. PUNATI RAMULU [REFERRED TO]
AIR INDIA STATUTORY CORPORATION VS. UNITED LABOUR UNION [REFERRED TO]
G V RAO VS. L H V PRASAD [REFERRED TO]
STATE OF PUNJAB VS. V K KHANNA [REFERRED TO]
T T ANTHONY VS. STATE OF KERALA [REFERRED TO]
KARI CHOUDHARY VS. SITA DEVI [REFERRED TO]
STATE OF KARNATAKA VS. M DEVENDRAPPA [REFERRED TO]
SUPERINTENDENT OF POLICE C B I VS. TAPAN KR SINGH [REFERRED TO]
NIRMAL SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]
CHIRRA SHIVRAJ VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BABOO KHAN VS. STATE [REFERRED TO]
SURENDER KAUSHIK VS. STATE OF UTTAR PRADESH [REFERRED TO]
NIRANJAN HEMCHANDRA SASHITTAL VS. STATE OF MAHARASHTRA [REFERRED TO]
AMITBHAI ANILCHANDRA SHAH VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. VIJAYA LEASING LTD [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
RAJAT PRASAD VS. C.B.I. [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
VINEET KUMAR & ORS. VS. STATE OF U.P. & ANR. [REFERRED TO]
SHEILA SEBASTIAN VS. R. JAWAHARAJ & ANR. ETC. [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [REFERRED TO]