(1.) Shri Kishore Rai, learned counsel for the petitioner.
(2.) Shri Rakesh Joshi, learned Brief Holder for the State of Uttarakhand.
(3.) Shri Mani Kumar, learned counsel for the private respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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