KASHIF RAO Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) This case has been heard through video conferencing.

(2.) Petitioners are a married couple who had sought protection from this Court as their marriage was being opposed at the hands of the private respondent nos.4, 5 and 6 who are father, uncle and cousin of petitioner no.2.

(3.) This Court vide its order dated 24.09.2020 had passed the following order:-